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[Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act]

State of Sikkim - Subsection

Section 65(3)(xxix) in The Sikkim Prisons Act, 2007

(xxix)Being idle, careless or negligent at work, refusing to work, malingering, disturbing other prisoners at work or in barracks;