Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of West Bengal - Subsection Section 11(4) in The Sri Aurobindo Memorial Act, 1972. (4)The Society may delegate, subject to such conditions and limitations as the Society may think fit to impose, all or any of its functions under this Act in favour of the working committee.
