Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107(3)] [Section 107] [Entire Act] State of Odisha - Subsection Section 107(3)(e) in The Orissa Town Planning and Improvement Trust Act, 1956 (e)payments required to meet some pressing emergency.