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[Cites 0, Cited by 0] [Section 7(8)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(8)(b) in The Orissa Timber and Other Forest Produce Transit Rules, 1980

(b)On receipt of the application the D.F.O. shall scrutinise it and send one copy thereof to the concerned Tahasildar within fifteen days of such receipt for joint verification the field.