Rajasthan High Court - Jaipur
Sarvesh Pramod Timblo S/O Sh. Pramod ... vs Union Of India on 16 February, 2021
Bench: Chief Justice, Satish Kumar Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 1674/2021
Sarvesh Pramod Timblo S/o Sh. Pramod Panduranga Timblo
----Petitioner
Versus
Union Of India
----Respondent
For Petitioner(s) : Mr. Shiva Gaur with Mr. Mirdul Goswami through VC For Respondent(s) :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SATISH KUMAR SHARMA Order 16/02/2021 List this matter tomorrow i.e. 17.02.2021 alongwith DBCWP No.9599/2019.
(SATISH KUMAR SHARMA),J (INDRAJIT MAHANTY),CJ Sandeep Rawat/Rajat-11 (Downloaded on 20/02/2021 at 09:00:05 PM) Powered by TCPDF (www.tcpdf.org)