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Rajasthan High Court - Jaipur

Sarvesh Pramod Timblo S/O Sh. Pramod ... vs Union Of India on 16 February, 2021

Bench: Chief Justice, Satish Kumar Sharma

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     D.B. Civil Writ Petition No. 1674/2021

                                    Sarvesh Pramod Timblo S/o Sh. Pramod Panduranga Timblo
                                                                                                          ----Petitioner
                                                                           Versus
                                    Union Of India
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Shiva Gaur with Mr. Mirdul Goswami through VC For Respondent(s) :

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SATISH KUMAR SHARMA Order 16/02/2021 List this matter tomorrow i.e. 17.02.2021 alongwith DBCWP No.9599/2019.
(SATISH KUMAR SHARMA),J (INDRAJIT MAHANTY),CJ Sandeep Rawat/Rajat-11 (Downloaded on 20/02/2021 at 09:00:05 PM) Powered by TCPDF (www.tcpdf.org)