Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 216] [Entire Act] State of Assam - Subsection Section 216(b) in The Assam Excise Rules, 2016 (b)a sufficient amount of cotton, wool or soft paper should be placed over the instrument in the case to prevent any risk or displacement in transit;
