Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Telangana - Subsection

Section 37(1) in Telangana State Private Universities (Establishment and Regulation) Act, 2018

(1)The Sponsoring Body shall establish an Endowment Fund for the University with an amount specified in the Letter of Intent.