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[Cites 0, Cited by 25] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(33) in The Wild Life (Protection) Act, 1972

(33)"vehicle" means any conveyance used for movement on land, water or air and includes buffalo, bull, bullock, camel, donkey, elephant, horse and mule;[(34) "vermin" means any wild animal notified under section 62;]