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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 17(1)(i) in Securities And Exchange Board Of India (Buy Back Of Securities) Regulations, 1998

(i)The offer for buy back shall remain open to the [security holders] for a period not less than fifteen days and not exceeding thirty days.