Calcutta High Court (Appellete Side)
Mini Bus Operators Co-Operation ... vs Sri Sabyasachi Rakshit on 24 December, 2025
24.12.2025
Item No.49
Ct. No.1
RP
CR 2744 of 1987
Mini Bus Operators Co-operation Committee & Ors.
Versus
Sri Sabyasachi Rakshit
PER, SUJOY PAUL,ACJ.:
1.None appears for the parties. This is a matter of 1987. It appears that nothing remains to be adjudicated in this matter and parties have lost interest.
2. The petition is dismissed for want of prosecution.
3. Interim order, if there be any, stands hereby vacated.
(SUJOY PAUL, ACJ) (AJAY KUMAR GUPTA, J.)