Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 53] [Section 4] [Entire Act] State of Maharashtra - Subsection Section 4(1) in The Maharashtra State Commission for Backward Classes Act, 2005 (1)Every member shall hold the office for a term of three years from the date he assumes the office.
