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[Cites 0, Cited by 0] [Section 64(5)] [Section 64] [Entire Act]

State of Maharashtra - Subsection

Section 64(5)(i) in Maharashtra Factories Rules, 1963

(i)All chains, slings, rings, hooks, shackles and swivels used in connection with molten metal slag or when they are made of half inch bar or smaller, at least once in every six months.