Gauhati High Court
9: Jahira Begum (Daughter) vs On The Death Of Ajijur Rahman Choudhury on 17 March, 2026
Page No.# 1/8
GAHC010051452019
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RSA/89/2019
ON THE DEATH OF RAJAN ALI, HIS LEGAL HEIRS REPRESENTING
HAILAKANDI, ASSAM
1.1: SUNABAN BIBI (WIFE)
R/O- VILL.- ALGAPUR BAZAR
P.O. KALIBAZAR
DIST.- HAILAKANDI
PIN- 788150.
1.2: JAMIRUDDIN (SON)
R/O- VILL.- ALGAPUR BAZAR
P.O. KALIBAZAR
DIST.- HAILAKANDI
PIN- 788150.
1.3: SAYANA BEGU @ BEDURA (DAUGHTER)
R/O- VILL.- ALGAPUR BAZAR
P.O. KALIBAZAR
DIST.- HAILAKANDI
PIN- 788150.
1.4: HAZIRA BEGUM (DAUGHTER)
R/O- VILL.- ALGAPUR BAZAR
P.O. KALIBAZAR
DIST.- HAILAKANDI
PIN- 788150.
1.5: NAZIRA BEGUM (DAUGHTER)
R/O- VILL.- ALGAPUR BAZAR
P.O. KALIBAZAR
DIST.- HAILAKANDI
Page No.# 2/8
PIN- 788150.
1.6: MONOWARA BEGUM (DAUGHTER)
R/O- VILL.- ALGAPUR BAZAR
P.O. KALIBAZAR
DIST.- HAILAKANDI
PIN- 788150.
1.7: DILWARA BEGUM (DAUGHTER)
R/O- VILL.- ALGAPUR BAZAR
P.O. KALIBAZAR
DIST.- HAILAKANDI
PIN- 788150.
1.8: ABDUL HUSSAIN
R/O- VILL.- ALGAPUR BAZAR
P.O. KALIBAZAR
DIST.- HAILAKANDI
PIN- 788150.
1.9: JAHIRA BEGUM (DAUGHTER)
R/O- VILL.- ALGAPUR BAZAR
P.O. KALIBAZAR
DIST.- HAILAKANDI
PIN- 788150
VERSUS
ON THE DEATH OF AJIJUR RAHMAN CHOUDHURY, HIS LEGAL HEIRS
REPRESENTING AND 6 ORS.
HAILAKANDI, ASSAM.
1.1:REHATUN NESSA CHOUDHURY (WIFE)
R/O- VILL.- BHATIRKUPA PT-I
P.O. CHANDIPUR
DIST.- HAILAKANDI
PIN- 788150.
1.2:MASUK AHMED CHOUDHURY (SON)
R/O- VILL.- BHATIRKUPA PT-I
P.O. CHANDIPUR
DIST.- HAILAKANDI
PIN- 788150.
Page No.# 3/8
1.3:MEHBUB AHMED CHOUDHURY (SON)
R/O- VILL.- BHATIRKUPA PT-I
P.O. CHANDIPUR
DIST.- HAILAKANDI
PIN- 788150.
1.4:JOBBER AHMED CHOUDHURY (SON)
R/O- VILL.- BHATIRKUPA PT-I
P.O. CHANDIPUR
DIST.- HAILAKANDI
PIN- 788150.
1.5:ASRAFUL BARI CHOUDHURY (SON)
R/O- VILL.- BHATIRKUPA PT-I
P.O. CHANDIPUR
DIST.- HAILAKANDI
PIN- 788150.
2:MOTIUR RAHMAN CHOUDHURY
S/O- LATE SIKANDAR ALI CHOUDHURY
R/O- VILL.- BHATIRKUPA PT-I
P.O. CHANDIPUR
DIST.- HAILAKANDI
PIN- 788150.
3:SAJJADUR RAHMAN CHOUDHURY
S/O- LATE SIKANDAR ALI CHOUDHURY
C/O- MOTIUR RAHMAN CHOUDHURY
R/O- VILL.- BHATIRKUPA PT-I
P.O. CHANDIPUR
DIST.- HAILAKANDI
PIN- 788150.
4:ABDUL RAKIB CHOUDHURY
S/O- LATE SIKANDAR ALI CHOUDHURY
C/O- MOTIUR RAHMAN CHOUDHURY
R/O- VILL.- BHATIRKUPA PT-I
P.O. CHANDIPUR
DIST.- HAILAKANDI
PIN- 788150.
5:TAIBUR RAHMAN CHOUDHURY
S/O- LATE SIKANDAR ALI CHOUDHURY
C/O- MOTIUR RAHMAN CHOUDHURY
R/O- VILL.- BHATIRKUPA PT-I
Page No.# 4/8
P.O. CHANDIPUR
DIST.- HAILAKANDI
PIN- 788150.
6:HAZIRA BIBI CHOUDHURY
D/O- LATE SIKANDAR ALI CHOUDHURY
C/O- MOTIUR RAHMAN CHOUDHURY
R/O- VILL.- BHATIRKUPA PT-I
P.O. CHANDIPUR
DIST.- HAILAKANDI
PIN- 788150.
7:KHADIZA BIBI CHOUDHURY
D/O- LATE SIKANDAR ALI CHOUDHURY
C/O- MOTIUR RAHMAN CHOUDHURY
R/O- VILL.- BHATIRKUPA PT-I
P.O. CHANDIPUR
DIST.- HAILAKANDI
PIN- 788150
Advocate for the Petitioner : MR. M H RAJBARBHUIYAN, MS. S RASUL
Advocate for the Respondent : MS. N SARKAR, MS F AHMED
Linked Case : I.A.(Civil)/1439/2019
ON THE DEATH OF RAJAN ALI
HIS LEGAL HEIRS REPRESENTING
HAILAKANDI
ASSAM
1.1: SUNABAN BIBI (WIFE)
R/O- VILL.- ALGAPUR BAZAR
P.O. KALIBAZAR
DIST.- HAILAKANDI
PIN- 788150.
1.2: JAMIRUDDIN (SON)
R/O- VILL.- ALGAPUR BAZAR
P.O. KALIBAZAR
DIST.- HAILAKANDI
PIN- 788150.
Page No.# 5/8
1.3: SAYANA BEGU @ BEDURA (DAUGHTER)
R/O- VILL.- ALGAPUR BAZAR
P.O. KALIBAZAR
DIST.- HAILAKANDI
PIN- 788150.
1.4: HAZIRA BEGUM (DAUGHTER)
R/O- VILL.- ALGAPUR BAZAR
P.O. KALIBAZAR
DIST.- HAILAKANDI
PIN- 788150.
1.5: NAZIRA BEGUM (DAUGHTER)
R/O- VILL.- ALGAPUR BAZAR
P.O. KALIBAZAR
DIST.- HAILAKANDI
PIN- 788150.
1.6: MONOWARA BEGUM (DAUGHTER)
R/O- VILL.- ALGAPUR BAZAR
P.O. KALIBAZAR
DIST.- HAILAKANDI
PIN- 788150.
1.7: DILWARA BEGUM (DAUGHTER)
R/O- VILL.- ALGAPUR BAZAR
P.O. KALIBAZAR
DIST.- HAILAKANDI
PIN- 788150.
1.8: ABDUL HUSSAIN
R/O- VILL.- ALGAPUR BAZAR
P.O. KALIBAZAR
DIST.- HAILAKANDI
PIN- 788150.
1.9: JAHIRA BEGUM (DAUGHTER)
R/O- VILL.- ALGAPUR BAZAR
P.O. KALIBAZAR
DIST.- HAILAKANDI
PIN- 788150.
VERSUS
Page No.# 6/8
ON THE DEATH OF AJIJUR RAHMAN CHOUDHURY
HIS LEGAL HEIRS REPRESENTING AND 6 ORS.
HAILAKANDI
ASSAM.
1.1:REHATUN NESSA CHOUDHURY (WIFE)
R/O- VILL.- BHATIRKUPA PT-I
P.O. CHANDIPUR
DIST.- HAILAKANDI
PIN- 788150.
1.2:MASUK AHMED CHOUDHURY (SON)
R/O- VILL.- BHATIRKUPA PT-I
P.O. CHANDIPUR
DIST.- HAILAKANDI
PIN- 788150.
1.3:MEHBUB AHMED CHOUDHURY (SON)
R/O- VILL.- BHATIRKUPA PT-I
P.O. CHANDIPUR
DIST.- HAILAKANDI
PIN- 788150.
1.4:JOBBER AHMED CHOUDHURY (SON)
R/O- VILL.- BHATIRKUPA PT-I
P.O. CHANDIPUR
DIST.- HAILAKANDI
PIN- 788150.
1.5:ASRAFUL BARI CHOUDHURY (SON)
R/O- VILL.- BHATIRKUPA PT-I
P.O. CHANDIPUR
DIST.- HAILAKANDI
PIN- 788150.
2:MOTIUR RAHMAN CHOUDHURY
S/O- LATE SIKANDAR ALI CHOUDHURY
R/O- VILL.- BHATIRKUPA PT-I
P.O. CHANDIPUR
DIST.- HAILAKANDI
PIN- 788150.
3:SAJJADUR RAHMAN CHOUDHURY
Page No.# 7/8
S/O- LATE SIKANDAR ALI CHOUDHURY
C/O- MOTIUR RAHMAN CHOUDHURY
R/O- VILL.- BHATIRKUPA PT-I
P.O. CHANDIPUR
DIST.- HAILAKANDI
PIN- 788150.
4:ABDUL RAKIB CHOUDHURY
S/O- LATE SIKANDAR ALI CHOUDHURY
C/O- MOTIUR RAHMAN CHOUDHURY
R/O- VILL.- BHATIRKUPA PT-I
P.O. CHANDIPUR
DIST.- HAILAKANDI
PIN- 788150.
5:TAIBUR RAHMAN CHOUDHURY
S/O- LATE SIKANDAR ALI CHOUDHURY
C/O- MOTIUR RAHMAN CHOUDHURY
R/O- VILL.- BHATIRKUPA PT-I
P.O. CHANDIPUR
DIST.- HAILAKANDI
PIN- 788150.
6:HAZIRA BIBI CHOUDHURY
D/O- LATE SIKANDAR ALI CHOUDHURY
C/O- MOTIUR RAHMAN CHOUDHURY
R/O- VILL.- BHATIRKUPA PT-I
P.O. CHANDIPUR
DIST.- HAILAKANDI
PIN- 788150.
7:KHADIZA BIBI CHOUDHURY
D/O- LATE SIKANDAR ALI CHOUDHURY
C/O- MOTIUR RAHMAN CHOUDHURY
R/O- VILL.- BHATIRKUPA PT-I
P.O. CHANDIPUR
DIST.- HAILAKANDI
PIN- 788150.
------------
Advocate for : MR. M H RAJBARBHUIYAN
Advocate for : appearing for ON THE DEATH OF AJIJUR RAHMAN CHOUDHURY
HIS LEGAL HEIRS REPRESENTING AND 6 ORS.
BEFORE
HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI
Page No.# 8/8
ORDER
Date : 17.03.2026 None appears when the matter is called.
Repost the matter on 19.03.2026 in the order column with a remark "For Dismissal".
JUDGE Comparing Assistant