Section 80(3)(b) in Rajasthan Public Procurement Rules, 2012

[Cites 0, Cited by 0] [Section 80(3)] [Section 80] [Entire Act]

State of Rajasthan - Subsection

Section 80(3)(b) in Rajasthan Public Procurement Rules, 2012

(b)All individuals are responsible for the regularity of actions taken by them in the course of their official duties, and any staff member that takes action contrary to the Act, these rules and other relevant rules/ regulations may be held personally responsible and financially liable for the consequences of such action.

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State of Rajasthan - Subsection

Section 80(3)(b) in Rajasthan Public Procurement Rules, 2012