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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(1)(e) in Rajasthan Lokayukta Sachivalaya Ministerial Service (Conditions of Service) Rules, 2013

(e)for the post of Personal Assistant, such of the Stenographers in the service shall be eligible who have completed five years service on the post and are otherwise fit for promotion.