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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(3) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(3)The Secretary shall be entitled to attend all meetings of the Committee or a sub-committee or a joint committee or an ad-hoc Committee, except a meeting wherein anything pertaining to him or any of his relatives is to be considered.Explanation. - Relative for the purpose of this sub-rule shall mean -
(a)father mother, son, daughter, brother and sister of the person concerned; and
(b)brothers and sisters of the father of the person concerned; and
(c)father, mother, son, daughter, brother and sister of the wife or husband of the person concerned.