Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(12) in Guwahati Metropolitan Development Authority Act, 1985 (12)"Land" shall have the same meaning as in the Land Acquisition Act, 1894 (1 of 18940 and shall include land covered by water.
