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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(iv) in Rajasthan Forest (Settlement) Rules, 1958

(iv)The demarcation of forests will be carried out by the Forest Department under the supervision of an official not below the rank of a Dy. Ranger by cutting a boundary line and raising cairns. These will be maintained properly till the preliminary inquiry is complete and the cairns are replaced by monoliths. The fixing of monoliths will done under the strict supervision of the Forest Settlement Officer. He will obtain a receipt of the boundary mark so finally approved and then it will be the duty of the Forest Department to look after and maintain them properly.