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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Maharashtra - Subsection

Section 23(2)(a) in The Maharashtra (Vidarbha Region) Agricultural Debtors Relief Act, 1969

(a)debts due to Government which are charged on the immovable property belonging to the debtor or which are recoverable as the current year's land revenue,