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Union of India - Section

Section 54 in The Electricity (Supply) Act, 1948

54. Power to Board to connect meters, etc., to apparatus of licensees .-The Board shall have power to connect with the apparatus of any licensee any such correct meters, switch-gear and other equipment as may be necessary to enable it to carry out the provisions of this Act, and such meters, switch-gear and other equipment shall, unless otherwise agreed, be provided and maintained by the Board at its own cost.