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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(4) in Atal Bihari Vajpayee Medical University, Uttar Pradesh Act, 2018

(4)The Government shall address the Vice-Chancellor with reference to the result of such inspection or inquiry and the Vice-Chancellor shall communicate of the Government to the Executive Council the views of the Government with such advice as the Government may offer upon the action to be taken thereon.