Section 25(2)(k) in The Seeds Act, 1966

[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(2)(k) in The Seeds Act, 1966

(k)the records to be maintained by a person carrying on the business referred to in section 7 and the particulars which such records shall contain; and

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Union of India - Subsection

Section 25(2)(k) in The Seeds Act, 1966