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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(1)(i) in The Gujarat Shops and Establishments (Employees Life Insurance) Act, 1980

(i)establishments to which the Employees' Provident Funds and Family Pension Act, 1952 (19 of 1952), applies;