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[Cites 0, Cited by 0] [Section 304P] [Entire Act]

State of Himachal Pradesh - Subsection

Section 304P(e) in The Himachal Pradesh Municipal Corporation Act, 1994

(e)doing by any person in the service of Government of all or any of the aforesaid activities or aiding or conniving at any such activity in the furtherance of the prospects of the election of a candidate.