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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(f) in United Bank of India (Employees') Pension Regulations, 1995

(f)Rupees two thousand seven hundred eighty five (2785) per month in respect of an employee, other than a part-time employee, where the employee retired on or after 1stday of November 2012 and Rupees nine hundred thirty two (932) per month in respect of part time employee drawing 1/3 scale of wages, Rupees one thousand three hundred ninety seven(1397) in respect of part-time employee drawing 1/2 scale of wages and Rupees two thousand ninety six(2096) in respect of part-time employee drawing 3/4 scale of wages, where the part-time employee retired on or after the 1stday of November 2012.