Section 1 in The Mumbai Municipal Corporation Act, 1888
1. Short title and extent.
- This Act may be cited as the [Mumbai Municipal Corporation] [These words were substituted for the words 'Bombay Municipal Corporation' by Maharashtra 25 of 1996 (w.e.f. 4.9.1996).] Act.[It] [This word was substituted for the words 'Except as is herein otherwise expressly provided, it' by Maharashtra 41 of 1994, Section 2.] extends only to [Brihan Mumbai] [These words were substituted for the words 'Greater Bombay' by Maharashtra 25 of 1996 (w.e.f. 4.9.1996).].
