Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 99(8)] [Section 99] [Entire Act]

State of Rajasthan - Subsection

Section 99(8)(c) in Rajasthan Co-operative Societies Rules, 2003

(c)The property shall be delivered to a person authorised by the society to take possession on behalf of the society.