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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(3)(ii) in The Orissa Motor Vehicles (Producer of Gas) Rules, 1993

(ii)furnish at his own expense a vehicle fitted with the producer for test on a reasonably level road including a road journey solely on producer gas of not less than eighty kilometres continuous.