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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1) in The Orissa Self-Help Co-operatives Act, 2001

(1)"arbitral tribunal" means an individual or a group of individuals not exceeding five, constituted by the general body of a Co-operative for settlement of disputes in accordance with the articles of association of that Co-operative;