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Madras High Court

The Manager vs Angammal (Died) 1.Kalidhasan on 17 April, 2026

Author: N. Anand Venkatesh

Bench: N. Anand Venkatesh

CMA(MD) NO. 500 of 2026 BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT DATED: 17-04-2026 CORAM THE HONOURABLE MR JUSTICE N. ANAND VENKATESH AND THE HONOURABLE MR JUSTICE K.K. RAMAKRISHNAN CMA(MD) NO. 500 of 2026 an C.M.P(MD) No.5129 of 2026 The Manager M/s.The United India Insurance Company Limited Door No.254 Good Shed Street Madurai - 625 001.

Appellant(s) Vs Angammal (Died)

1.Kalidhasan

2. Kuppusamy Respondent(s) For Appellant(s):

Mr.M.Arjun Varman For Respondent(s):
Mr.K.Sathish Kumar for R1 & R2 Prayer in main appeal:
J-1. Civil Miscellaneous Appeal filed under section 173 of Motor Vehicles Act to set aside the award 06.04.2024 passed in MCOP No.2348 of 2017 on the file of the Motor Accidents Claims Tribunal/Special Sub Court to deal with Motor Accident Cases Madurai.
Prayer in C.M.P(MD) No.5129 of 2026:
To stay the award dated 06.04.2024 passed in M.C.O.P.No.2348 of 2017 on the file of the Motor Accident Claims Tribunal/Special Sub Court to deal with Motor Accident Cases Madurai, pending disposal of the above appeal. https://www.mhc.tn.gov.in/judis ORDER (Order of the Court was made by the Hon'ble N.Anand Venkatesh J.) The first respondent / claimant is represented through the Counsel.
2. Considering the ground that has been raised by the learned counsel for the appellant and considering the fact that the quantum of compensation has been put to challenge in the present appeal, there shall be an order of interim stay, subject to the condition that the appellant/Insurance Company deposits 75% of the award amount along with the accrued interest within a period of six (6) weeks from the date of receipt of a copy of this order. On such deposit, the first respondent / claimant, will be entitled to withdraw 50% out of the amount deposited by the appellant along with the accrued interest.
3. This matter is referred to the next National Lok Adalat, which is to be held on 09.05.2026.

(N.ANAND VENKATESH J.) (K.K.RAMAKRISHNAN J.) 17-04-2026 Indu https://www.mhc.tn.gov.in/judis