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[Cites 0, Cited by 0] [Section 173(2)] [Section 173] [Entire Act]

State of Jharkhand - Subsection

Section 173(2)(e) in Jharkhand Municipal Act, 2011

(e)relates to the business of any airport or port or railway administration, and is exhibited within such airport or port or railway station or upon any wall or other property of airport, port or railway station, or