Section 65 in THE ALLAHABAD HIGH COURT OFFICERS AND STAFF (CONDITIONS OF SERVICE AND CONDUCT) RULES, 1976
65. of Deputy Registrar to that of Joint Registrar shall be
% in ACR & 45% in interview.(e)Additional Registrar By deputation of an Officer of U.P. Higher JudicialService.Provided that the appointment on post of AdditionalRegistrar upgraded and sanctioned by the Government
