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[Cites 0, Cited by 0] [Section 159(4)] [Section 159] [Entire Act]

State of Uttar Pradesh - Subsection

Section 159(4)(a) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(a)the payment of fees and all allowance to the Panel lawyers appointed under Section 127-B ;