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[Cites 0, Cited by 0] [Section 197] [Entire Act]

State of Madhya Pradesh - Subsection

Section 197(7) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(7)To the Head Examiner, in addition to the fee for making answer papers of setting question - Rs. [20] [Substituted vide Notification No. Act-II-880, dated 24-11-1967.] on the same condition as in the Intermediate, Higher Secondary School and Teacher's Training Certificate Examination.