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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(4) in Bihar Taken over Elementary School Teachers' Promotion Rules, 1993

(4)Seniority list no. 4 (which shall be for promotion to grade-7 and to grade-8)-
(i)This list shall not be prepared separately for Arts and Science teachers but for both a consolidated list shall be prepared.
(ii)In this list teachers shall be placed in the following order:
(a)Trained Post-graduate teachers working in Grade-6;
(b)Trained post-graduate teachers working in Grade-5;
(c)Post graduate trained teachers working in Grade-4 and who have completed minimum 5 years of service in Grade-4 :
Provided graduate trained teachers of SC and ST category shall be placed after post graduate teachers if post-graduate teachers of these categories are not available upto 31st December, 1994;
(iii)From this list teachers working in Grade-4 and Grade-5 may be promoted to Grade-7 and teachers working in Grade-6 may be promoted direct to Grade-8.