Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] Union of India - Subsection Section 29(a) in THE NATIONAL ANTI-DOPING ACT, 2022 (a)the protected persons and the extent and manner of application of the provisions of this Act to such persons under sub-section (6) of section 3;
