Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57B(1)] [Section 57B] [Entire Act] State of Jharkhand - Subsection Section 57B(1)(f) in The Bihar Co-operative Societies Act, 1935 (f)if it is standing or ungathered at the time at which it is likely to be cut or gathered.