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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(1)(iv) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(iv)[ One-filth of the Sarpanchas in the territorial area of the Janpad Panchayat by rotation for a period of one year as the prescribed authority may determine by drawing lots : [Inserted by M.P. Act No. 2 of 1997 (w.e.f. 7-1-1997).]