Delhi High Court - Orders
Rouse Avenue Bar Association vs The Bar Council Of Delhi And Ors on 2 December, 2024
Author: Manmohan
Bench: Vibhu Bakhru, Yashwant Varma, Manmohan
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11975/2019
ROUSE AVENUE BAR ASSOCIATION ..... Petitioner
Through:
Versus
THE BAR COUNCIL OF DELHI AND ORS ..... Respondents
Through: Mr. T. Singhdev, Mr. Tanishq
Srivastava, Mr. Abhijit Chakravarty,
Mr. Bhanu Gulati, Ms. Anum
Hussain, Ms. Yamini Singh, Mr.
Sourabh Kumar, Advs. for R-1.
Mr. Vivek Sood, Sr. Adv. with Mr.
Rishabh Jain, Mr. Raunak Gupta, Mr.
Dhan Singh, Mr. Rajesh Hadda,
Advs. for Rouse Avenue Bar
Association.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR.JUSTICE VIBHU BAKHRU
HON'BLE MR.JUSTICE YASHWANT VARMA
ORDER
% 02.12.2024 CM APPL. 61181/2024, CM APPL. 61182/2024
1. Learned counsel for the parties pray that the present applications be listed before the Roster Bench i.e. DB-VI.
2. Accordingly, list the present applications before DB-VI on 04th December, 2024.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/12/2024 at 22:28:31 CM APPLs. 57602/2024 & 70445/2024
3. List on 12th December, 2024.
MANMOHAN, CJ VIBHU BAKHRU, J YASHWANT VARMA, J DECEMBER 02, 2024/N.Khanna This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/12/2024 at 22:28:31