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Delhi High Court - Orders

Rouse Avenue Bar Association vs The Bar Council Of Delhi And Ors on 2 December, 2024

Author: Manmohan

Bench: Vibhu Bakhru, Yashwant Varma, Manmohan

                                          $~FB-1.
                                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                          +           W.P.(C) 11975/2019

                                                      ROUSE AVENUE BAR ASSOCIATION                                                  ..... Petitioner
                                                                  Through:

                                                                                         Versus

                                                      THE BAR COUNCIL OF DELHI AND ORS                                             ..... Respondents

                                                                                         Through:                Mr. T. Singhdev, Mr. Tanishq
                                                                                                                 Srivastava, Mr. Abhijit Chakravarty,
                                                                                                                 Mr. Bhanu Gulati, Ms. Anum
                                                                                                                 Hussain, Ms. Yamini Singh, Mr.
                                                                                                                 Sourabh Kumar, Advs. for R-1.

                                                                                                                 Mr. Vivek Sood, Sr. Adv. with Mr.
                                                                                                                 Rishabh Jain, Mr. Raunak Gupta, Mr.
                                                                                                                 Dhan Singh, Mr. Rajesh Hadda,
                                                                                                                 Advs. for Rouse Avenue Bar
                                                                                                                 Association.

                                          CORAM:
                                          HON'BLE THE CHIEF JUSTICE
                                          HON'BLE MR.JUSTICE VIBHU BAKHRU
                                          HON'BLE MR.JUSTICE YASHWANT VARMA

                                                                                         ORDER

% 02.12.2024 CM APPL. 61181/2024, CM APPL. 61182/2024

1. Learned counsel for the parties pray that the present applications be listed before the Roster Bench i.e. DB-VI.

2. Accordingly, list the present applications before DB-VI on 04th December, 2024.

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/12/2024 at 22:28:31 CM APPLs. 57602/2024 & 70445/2024

3. List on 12th December, 2024.

MANMOHAN, CJ VIBHU BAKHRU, J YASHWANT VARMA, J DECEMBER 02, 2024/N.Khanna This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/12/2024 at 22:28:31