Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Bihar - Section Section 14 in Bihar Finance Act, 2015 14. Amendment in section 4 of The Bihar Finance act 2014 (Bihar Act 15,2014). - In section 4 of Bihar Finance Act 2014 (Bihar Act 15, 2014) '3-a (ii) and (ii)in place of shall be read as '3 - a (ii) a' and '(ii) a' respectively.
