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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(viii) in Punjab General Sales Tax Rules, 1949

(viii)the sale of goods to save the Children Fund made after obtaining a certificate duly signed and stamped by the Officer-in-charge of the said Association, to the effect that the goods have been purchased for the purpose of the Association;