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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 33(2)(h) in Jammu and Kashmir State Board of School Education Act, 1975

(h)the remuneration for paper setters, examiners, supervisory staff etc. engaged for the conduct of the examinations of the Board;