Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act] State of Karnataka - Subsection Section 63(2)(v) in The Karnataka Prisons Act, 1963 (v)regulating the transfers of prisoners whose term of imprisonment is about to expire subject to the consent of the Government of any other State to which the prisoner is to be transferred;