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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Tamilnadu - Subsection

Section 48(3) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(3)The monthly account and annual account and the statement of assets and liabilities of the Board and every market committee shall be maintained in Forms 29,30,31 and 32, as the case may be.