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State of Mizoram - Section

Section 73 in Mizoram Police Act, 2011

73. Regular updating of Internal Security Schemes.

- The Internal Security Schemes will incorporate regularly updated and comprehensive Standard Operating Procedures for the action to be taken by the police, independently or in coordination with other concerned agencies in the period preceding, during, and in the aftermath of problems of each kind.Chapter - IX Effective Crime Investigation, Including Use of Science and Technology in Investigation