Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(9) in The Orissa Animal Contagious Diseases Rules, 1957

(9)The Inspector, so far as may be, shall be accompanied by the owner of the animal and the owner or person in charge of the land, building, or other places or vessel or vehicle and a village headman or a revenue or police officer.