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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Karnataka - Subsection

Section 20(1)(xiii) in Pilikula Development Authority Act, 2018

(xiii)to have on-line dialogues through "video conferencing" with leaders in industry, Scientists, people of eminence in their fields, for better motivation and interaction with rural children;