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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(2)(d) in The Tamil Nadu Bhoodan Yagna Act, 1958

(d)to make advances in kind or cash to the families of the Gramdan Village to whom lands are distributed for cultivation and recover those advances;