Section 126 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
126. Trenches.
- The employer shall ensure at a construction site of a building or other construction work that a trench of excavation is protected against falling of a person by suitable measures if the depth of such trench or excavation exceeds one and a half meter and such protection is an improved protection in accordance with the design and drawing of a professional engineers, where such depth exceeds four meters;
