Allahabad High Court
D.Z. Bankag Deutsche ... vs M/S Wasan And Co. And 7 Others on 2 April, 2019
Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- FIRST APPEAL No. - 308 of 2018 Appellant :- D.Z. Bankag Deutsche Zentral-Genossenschafsbank Frankfurt Am Main Formerly D.B. Bank Respondent :- M/S Wasan And Co. And 7 Others Counsel for Appellant :- Rahul Agarwal Counsel for Respondent :- Swapnil Kumar Hon'ble Shashi Kant Gupta,J.
Hon'ble Pradeep Kumar Srivastava,J.
Case is passed over on the illness slip of Sri Rahul Agarwal, learned counsel for the appellant.
List the case in the third week of April, 2019.
Order Date :- 2.4.2019 RCT/-