Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Allahabad High Court

D.Z. Bankag Deutsche ... vs M/S Wasan And Co. And 7 Others on 2 April, 2019

Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL No. - 308 of 2018
 

 
Appellant :- D.Z. Bankag Deutsche Zentral-Genossenschafsbank Frankfurt Am Main Formerly D.B. Bank
 
Respondent :- M/S Wasan And Co. And 7 Others
 
Counsel for Appellant :- Rahul Agarwal
 
Counsel for Respondent :- Swapnil Kumar
 

 
Hon'ble Shashi Kant Gupta,J.
 

Hon'ble Pradeep Kumar Srivastava,J.

Case is passed over on the illness slip of Sri Rahul Agarwal, learned counsel for the appellant.

List the case in the third week of April, 2019.

Order Date :- 2.4.2019 RCT/-